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Union of India - Section

Section 23 in The Cost Accounting Records (Petroleum Industry) Rules, 2002

23. Captive Consumption. - If the products under reference are used for captive consumption, proper records shall be maintained showing the quantity and cost of each item of output transferred to other department or work centers of the company for self-consumption and sold to outside parties separately. The rates at which the transfers are affected shall be at cost only,