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State of Maharashtra - Section

Section 28 in The Maharashtra State Council of Examinations Act, 1998

28. State Council to pay costs from fund on account of salary, pension, etc. of Chairperson, Commissioner, Deputy Commissioner, Assistant Commissioner, Evaluation Officers and Other Officers.

- The State Council shall pay every year out of its Fund to the Government such amount as the Government may determine on account of the salary, pensions, leave, and other allowances of the Chairperson and other officers posted in the State Council and Regional Councils by the Government.