Gujarat High Court
State Of Gujarat vs Sc Nanavati on 29 August, 2011
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No 1801 of 2004
in
LETTERS PATENT APPEAL (STAMP NUMBER)No 217 of 2004
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STATE OF GUJARAT
Versus
SC NANAVATI
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Appearance:
1. Civil Application No. 1801 of 2004
MS HARSHA DEVANI, AGP for Petitioner No. 1
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CORAM : HON'BLE MR.JUSTICE J.N.BHATT
and
HON'BLE MR.JUSTICE D.N.PATEL
Date of Order: 19/03/2004
ORAL ORDER
(Per : HON'BLE MR.JUSTICE J.N.BHATT) Rule returnable on 12.4.2004. [ J.N.BHATT, J ] [ D.N.PATEL, J ] SNS