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Gujarat High Court

State Of Gujarat vs Sc Nanavati on 29 August, 2011

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      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



      CIVIL APPLICATION No 1801 of 2004


              in


      LETTERS PATENT APPEAL (STAMP NUMBER)No 217          of 2004



      --------------------------------------------------------------
      STATE OF GUJARAT
 Versus
      SC NANAVATI
      --------------------------------------------------------------
      Appearance:
      1. Civil Application No. 1801 of 2004
           MS HARSHA DEVANI, AGP for Petitioner No. 1


      --------------------------------------------------------------


                   CORAM : HON'BLE MR.JUSTICE J.N.BHATT
                                      and
                           HON'BLE MR.JUSTICE D.N.PATEL


                   Date of Order: 19/03/2004


 ORAL ORDER

(Per : HON'BLE MR.JUSTICE J.N.BHATT) Rule returnable on 12.4.2004. [ J.N.BHATT, J ] [ D.N.PATEL, J ] SNS