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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Bihar - Subsection

Section 128(2)(v) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(v)prescribing the matters in respect of which notices, returns and reports shall be furnished by the owners and occupiers of land and building, the form of such notices and particulars to be contained in them;