Bombay High Court
Manesh Dattatraya Paradhi vs The State Of Maharashtra Through The ... on 14 February, 2023
Bench: G.S. Patel, Neela Kedar Gokhale
23-ASWP-11559-2022.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11559 OF 2022
Manesh Dattatraya Paradhi ...Petitioner
Versus
The State of Maharashtra through the Secretary ...Respondents
School Education Department & Ors
WRIT PETITION NO. 11562 OF 2022
Bhagwan Maruti Urade ...Petitioner
Versus
The State of Maharashtra through the Secretary ...Respondents
School Education Department & Ors
Mr Vinayak Kumbhar, i/b AN Bandiwadekar, for the Petitioners in
both matters.
Mrs AA Purav, AGP, for the Respondent-State.
CORAM G.S. Patel &
ARUN Neela Gokhale, JJ.
RAMCHNDRA SANKPAL DATED: 14th February 2023 Digitally signed by PC:-
ARUN RAMCHNDRA SANKPAL Date: 2023.02.15 10:56:13 +05301. List the matter for orders on 1st March 2023.
(Neela Gokhale, J) (G. S. Patel, J) Page 1 of 1 14th February 2023