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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(3)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)Commission's dues as ascertained and assessed in terms of Regulation 75 and recoverable out of the gratuity before payment is authorised.