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Delhi High Court - Orders

Vishesh Aggarwal & Ors vs State Of Nct Of Delhi & Anr on 30 October, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~3
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 2520/2023 & CRL.M.A. 9584/2023
                                                VISHESH AGGARWAL & ORS.                                                          ..... Petitioners
                                                                                      Through:                 Ms. Anita, Proxy Counsel.

                                                                                      versus

                                                STATE OF NCT OF DELHI & ANR.                                                       ..... Respondents
                                                                                      Through:                 Mr. Manoj Pant, APP for the State
                                                                                                               with SI Harsh Kumar, P.S. Nabi
                                                                                                               Karim.

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                              ORDER

% 30.10.2023

1. Learned proxy counsel for the petitioner seeks adjournment on the ground that main counsel is not available today.

2. Last opportunity is granted to the learned counsel for the petitioners to address arguments.

3. At request, re-notify on 20.11.2023.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J OCTOBER 30, 2023/zp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:03:36