Delhi High Court - Orders
Vishesh Aggarwal & Ors vs State Of Nct Of Delhi & Anr on 30 October, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2520/2023 & CRL.M.A. 9584/2023
VISHESH AGGARWAL & ORS. ..... Petitioners
Through: Ms. Anita, Proxy Counsel.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Manoj Pant, APP for the State
with SI Harsh Kumar, P.S. Nabi
Karim.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 30.10.2023
1. Learned proxy counsel for the petitioner seeks adjournment on the ground that main counsel is not available today.
2. Last opportunity is granted to the learned counsel for the petitioners to address arguments.
3. At request, re-notify on 20.11.2023.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J OCTOBER 30, 2023/zp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 22:03:36