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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(h) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(h)"Director" means the Director of Food, Civil Supplies & Consumer Affairs, Himachal Pradesh and shall also include the Additional/ Joint/Deputy Director of Food, Civil Supplies & Consumer Affairs of Himachal Pradesh;