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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(f) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(f)"owner" in relation to an ecologically fragile land includes a mortgagee, lessee or any other person having the right of possession and enjoyment of the ecologically fragile land;