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[Cites 1, Cited by 1]

Income Tax Appellate Tribunal - Delhi

Dcit, New Delhi vs M/S Pavitra Commercials Ltd.,, New ... on 5 March, 2018

                IN THE INCOME TAX APPELLATE TRIBUNAL
                    DELHI BENCHES: 'F', NEW DELHI

       BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER
            AND SMT. BEENA A PILLAI, JUDICIAL MEMBER


                           ITA No.2653/Del/2016
                                AY: 2006-07
                                     &
                           ITA No.2654/Del/2016
                                AY: 2010-11



DCIT , Central Circle 8                  M/s Pavitra Commercials
Room no.333, 3rd floor                   Ltd.
ARA Centre                               108, Ansal Bhawan
Jhandewalan Extn                   vs.   16 K.G.Marg
New Delhi                                New Delhi - 110 001
                                         PAN: AAACP0299F


(Appellant)                                     (Respondent)


              Appellant by      :  Smt.Paramita Tripathy,CIT, D.R
              Respondent by :      Sh. V.K.Jain, C.A.
              Date of Hearing :       05.03.2018
              Date of Pronouncement: 05.03.2018


                                 ORDER


PER BEENA A PILLAI, JUDICIAL MEMBER

These are appeals filed by the Revenue for A.Y. 2006-07 and 2010- 11 in respect of M/s Pavitra Commercials Ltd., against the order of Ld.CIT(A)-2, New Delhi dated 29.01.2016. Admittedly the tax effect in the present appeals is less than Rs.10 lakhs.

1.1. In terms of CBDT Circular No.21/2015 dated 10th December,2015, F.No. 279/Misc./142/2007-ITJ(Pt.) read with S.268 A of the Income Tax Act 1961, these appeals by the Revenue should have been withdrawn or should not have been pressed by the Revenue.

1

2. In view of the above, the appeals by the revenue are dismissed in limine.

3. In the result revenue's appeals for both the A.Ys are dismissed in limine.

Order pronounced in the Open Court on 05.03.2018.

               Sd/-                                  Sd/-

        (RAJENDRA)                            (BEENA A PILLAI)
     ACCOUNTANTMEMBER                       JUDICIAL MEMBER

Dt. 05.03.2018
   · mv

Copy forwarded to: -

1.     Appellant
2.     Respondent
3.     CIT
4.     CIT(A)
5.     DR, ITAT


                       -   TRUE COPY    -

                                                     By Order,




                                        ASSISTANT REGISTRAR
                                          ITAT Delhi Benches




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