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State of Punjab - Section

Section 21 in The Punjab Town Improvement Trust Rules, 1939

21.

This will be maintained in form No. 5, separate volumes being maintained for (1) sales, (2) leases, and (3) transfers to municipal committee or given in exchange, etc. When property is leased, a reference to the number in the rent roll (form No. 6) must be entered in the last column.Rent Roll