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Madhya Pradesh High Court

Ashish Gautam vs The State Of Madhya Pradesh on 8 October, 2025

1 MCRC-36858-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 36858 of 2025 (ASHISH GAUTAM Vs THE STATE OF MADHYA PRADESH ) MCRC/7431/2025 Dated : 08-10-2025 Shri Neelam Kumar Shah - Advocate for applicant.

Shri Akshay Namdeo - Government Advocate for State.

Learned counsel for State has submitted that the document has been submitted by the learned counsel for applicant today itself and seeks time to verify the documents as it belongs to District -Unnao, Uttar Pradesh and for that special team has to be sent.

Prayer is allowed.

List the case after ensuing Deepawali vacation.

(DEVNARAYAN MISHRA) JUDGE DPS Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 08-10-2025 18:11:24