Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 160 in Uttarakhand Co-Operative Societies Act, 2003 160. Public servants not to bid at sale. - No public Servant referred to in section 159 shall purchase or bid for any movable or immovable property sold under the provisions of this Act.
