Section 13(6) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016
(6)In case of withdrawal of permanent recognition, the institution shall not be entitled to any Government grant.Note: During the period of non-constitution to the Committee of the Board all work will be carried out by the consent/permission of the Director Minority Welfare Uttar Pradesh.Part-II [Scheme of Administration (section-22)]
