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Himachal Pradesh High Court

Shaheed Ashwani K. Chandel Filling ... vs . Union Of India & on 11 March, 2022

Bench: Sabina, Satyen Vaidya

Shaheed Ashwani K. Chandel Filling Station vs. Union of India & .

Others CWP No.6832 of 2021 11.03.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Rajinder Thakur, Central Government Counsel, for respondents No.1 and 2.

Mr. B.C. Negi, Senior Advocate with Mr. Udit Shaurya Lalit, Advocate for respondents r No.3 and 4.

Mr. D.N. Sharma, Advocate for respondent No.5.

Mr. Shivank Singh Panta, Advocate, for respondent No.7.

Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent No.8.

Learned counsel for the respondents seek more time to file reply.

List again on 15th June, 2022.

(Sabina) Judge (Satyen Vaidya) Judge March 11, 2022 (ps/vh) ::: Downloaded on - 11/03/2022 20:14:21 :::CIS