Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Haryana - Subsection

Section 48(2)(c) in Haryana Panchayati Raj Election Rules, 1994

(c)enter his name and address in the list of challenged votes in Form 11; and