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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(4)(e) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(e)Any industrial undertaking which is engaged in the manufacture or production of vacuum pan factory sugar or open pan Khandsari Sugar, or gur which is registered or licensed under the Industries (Development and Regulation) Act, 1951;