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State of Uttar Pradesh - Section

Section 3 in Regulations Under the U.P. Intermediate Education Act, 1921

3.

The two senior most teachers shall be selected from this list as Ex-officio members of the Committee of Management in the first instance. Their terms shall begin from the date on which the Committee of Management is constituted after the approval of the Scheme of Administration by the Director. On the expiry of their terms or in the event of vacancy or vacancies occurring earlier by one or both, the teachers resigning his /their membership/ memberships of the Committee or ceasing to be in the sender of the institution, the teacher/ teachers next in the seniority list shall be selected in his/their place/places for a full term. The Ex-officio membership of a teacher shall not lapse on his being promoted or demoted from one grade or category to another during the currency of his term.