Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 193] [Entire Act]

Union of India - Subsection

Section 193(2) in The Air Force Act, 1950

(2)The expression “superior officer” in this Act shall be deemed to include a British officer.