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[Cites 0, Cited by 5] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1) in The Information Technology Act, 2000

(1)A subscriber shall be deemed to have accepted a Digital Signature Certificate if he publishes or authorises the publication of a Digital Signature Certificate-
(a)to one or more persons;
(b)in a repository; or otherwise demonstrates his approval of the Digital Signature Certificate in any manner.