Delhi High Court - Orders
Sh. Rajesh Kumar Gupta (Huf) & Ors vs Vineet Gupta (Huf) & Ors on 14 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 132/2018
SH. RAJESH KUMAR GUPTA (HUF) & ORS ..... Plaintiffs
Through Mr.Ashok Kumar Sud, Advocate
versus
VINEET GUPTA (HUF) & ORS ..... Defendants
Through Mr.Imran Khan, Advocate for
defendants No.1 and 2.
Mr.Samir Sagar Vasishta,
Mr.Abhishek Pratap Singh,
Advocates for defendant No.3
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 14.01.2019 The plaintiff and defendants no.1 and 2 have jointly filed the application under Order 23 Rule 3 of the Code of Civil Procedure vide diary No.578299 on 19th December, 2018. However, the same is not on record. Let the learned counsel follow up with the Registry to have the same placed on record.
List for consideration 20th February, 2019.
J.R. MIDHA, J.
JANUARY 14, 2019 dk