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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(xiii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xiii)In the interest of security, the Service providers shall make suitable arrangement so that Service providers in mutual association can provide data records of all the calls handled by them as per the requirement of Security Agencies/License Conditions.