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State of West Bengal - Section

Section 56 in Police Regulations, Calcutta, 1968

56. Relaying telegrams. - When a telegram is repeated in another telegram, the designation of the original sender and the place and date of despatch shall precede the message. Thus, a telegram repeating a telegram from the Superintendent of Police, Midnapore, despatched from Tamluk on 1st October, should be worded as follows: "Superintendent of Police, Midnapore, telegraphs from Tamluk under date first October, Begins ..........Ends".