Section 22(f) in The Maharashtra State legal Aid and Advice Scheme, 1979
(f)[ payment of cost or preparing documents for litigation before the Supreme Court in which legal assistance is granted by the Supreme Court Legal Aid Committee, New Delhi,] [Sub-clause (f) was added by G. N., L. & J. D., No. LAB-1084/(153)-XIV, dated 17th July, 1984, clause 12.]
