Patna High Court - Orders
M/S Toshiba Water Solutions Pvt. Ltd. In ... vs The State Of Bihar on 30 July, 2025
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Alok Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.593 of 2021
In
Civil Writ Jurisdiction Case No.9597 of 2021
======================================================
M/s Toshiba Water Solutions Pvt. Ltd. in JV with Kevadiya Construction Pvt.
Ltd. a joint venture between two Private Limited Companies represented
through one of the JV Company namely Kevadiya Construction Pvt. Ltd.
represented through its representative namely Amit Kumar, male, aged about
32 years, Son of Rajendra Prasad Singh, Resident of House No.6, Ranabigha,
P.S.- Barh, District- Patna.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Main Secretariat, Patna.
2. The Development Commissioner, Bihar-cum-Chairman, Bihar Urban
Infrastructure Development Corporation Ltd., (BUIDCo), Main Secretariat,
Patna.
3. The Principal Secretary, Urban Development and Housing Department (UD
and HD), Government of Bihar cum Project Director, State Program
Management Group (SPMG) Vikash Bhavan, Bailey Road, Patna.
4. The Bihar Urban Infrastructure Development Corporation Ltd. (BUIDCo),
near Rajapur Pul, West Boring Canal Road, Patna- 800001 through its
Managing Director.
5. The Managing Director, BUIDCo, near Rajapur Pul, West Boring Canal
Road, Patna- 800001.
6. The Chief Engineer, Design, Planning and Monitoring, BUIDCo, Patna.
7. The Union of India Ministry of Jal Shakti, Department of Water Resources,
River Development and Ganga Rejuvenation through its Secretary having its
Office at Shram Shakti Bhavan, Rafi Marg, New Delhi- 110001.
8. The National Mission for clean Ganga, Ministry of Jal Shakti, Department
of Water Resources, River Development and Ganga Rejuvenation,
Government of India, 1st Floor, Major Dhyanchand Stadium, India Gate,
New Delhi through its Director General.
9. The Director General, National Mission for Clean Ganga, Ministry of Water
Resources, Ministry of Jal Shakti, Department of Water Resources, River
Development and Ganga Rejuvenation, Government of India, 1st Floor,
Major Dhyanchand Stadium, India Gate, New Delhi.
10. The Executive Director, Technical, National Mission for Clean Ganga,
Ministry of Water Resources, Ministry of Jal Shakti, Department of Water
Resources, River Development and Ganga Rejuvenation, Government of
India, 1st Floor, Major Dhyanchand Stadium, India Gate, New Delhi.
11. The Executive Director, Projects, National Mission for Clean Ganga,
Ministry of Water Resources, Ministry of Jal Shakti, Department of Water
Resources, River Development and Ganga Rejuvenation, Government of
India, 1st Floor, Major Dhyanchand Stadium, India Gate, New Delhi.
12. M/s EMS Infracon Pvt. Ltd., M/s Technocraft Construction Pvt. Ltd. (JV), a
Patna High Court L.P.A No.593 of 2021(6) dt.30-07-2025
2/5
joint venture between two Private Limited Companies, Regd. Office of Lead
Partner at 701, DLF Tower A Jasola, New Delhi 110025 through its
Authorized Signatory, namely, Pankaj Kumar Srivastava (Male), aged about
50 years, Son of Prakash Chandra Srivastava, Resident of 397/C, Raj
Colony, Hussenabad, Jaunpur, Jaunpur City, Uttar Pradesh, P.S. Line Bazar
Jaunpur, Town and District- Jaunpur.
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 616 of 2021
======================================================
M/s EMS Infracon Pvt. Ltd.- M/s Technocraft Construction Pvt. Ltd. (JV), a
joint venture between two Private Limited Companies, Regd. Office of lead
partner at 701, DLF Tower A Jasola, New Delhi 110025 through its
Authorized signatory, namely, Pankaj Kumar Srivastava (Male) aged about 51
years, Son of Prakash Chandra Srivastava, Resident of 397/C, Raj Colony,
Hussenabad, Jaunpur, Jaunpur Kty, Uttar Pradesh, P.S. Line Bazar Jaunpur,
Town and District- Jaunpur.
... ... Appellant/s
Versus
1. The State of Bihar through the Chief Secretary, Main Secretariat, Patna.
2. The Secretary, Urban Development and Housing Department (UD and HD),
Government of Bihar cum Project Director, State Program Management
Group (SPMG) Vikash Bhavan, Bailey Road, Patna.
3. The Bihar Urban Infrastructure Development Corporation Ltd., near Rajapur
Pul, West Boring Canal Road, Patna- 800001 through its Managing Director.
4. The Managing Director, Bihar Urban Infrastructure Development
Corporation Ltd., near Rajapur Pul, West Boring Canal Road, Patna-
800001.
5. The Chief Engineer, Design, Planning and Monitoring, BUIDCO, Patna.
6. The Union of India, Ministry of Jal Shakti, Department of Water Resources,
River Development and Ganga Rejuvenation through its Secretary having its
Office at Shram Shakti Bhavan, Rafi Marg, New Delhi- 110001.
7. The National Mission for Clean Ganga, Ministry of Jal Shakti, Department
of Water Resources, River Development and Ganga Rejuvenation,
Government of India, 1st Floor, Major Dhyanchand Stadium, India Gate,
New Delhi through its Direcetor General.
8. The Director General, National Mission for Clean Ganga, Ministry of Water
Resources, Ministry of Jal Shakti, Department of Water Resources, River
Development and Ganga Rejuvenation, Government of India, 1st Floor,
Major Dhyanchand Stadium, India Gate, New Delhi.
9. The Executive Director, Technical, National Mission for Clean Ganga,
Ministry of Water Resources, Ministry of Jal Shakti, Department of Water
Resources, River Development and Ganga Rejuvenation, Government of
India, 1st Floor, Major Dhyanchand Stadium, India Gate, New Delhi.
10. The Executive Director, Projects, National Mission for Clean Ganga,
Patna High Court L.P.A No.593 of 2021(6) dt.30-07-2025
3/5
Ministry of Water Resources, Ministry of Jal Shakti, Department of Water
Resources, River Development and Ganga Rejuvenation, Government of
India, 1st Floor, Major Dhyanchand Stadium, India Gate, New Delhi.
11. M/s Toshiba Water Solutions Pvt. Ltd. in JV with Kevadiya Construction
Pvt. Ltd., a joint venture between two Private Limited Companies having the
Office at 4th Floor, Tower D, Pioneer Urban Square, Sector- 62, Gurugram,
Haryana.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18045 of 2021
======================================================
M/s Toshiba Water Solutions Pvt. Ltd. in Jv with Kevadiya Construction Pvt.
Ltd. a joint venture between two Private Limited Companies represented
through one of the JV company namely Kevadiya Construction Pvt. Ltd.
represented through its representative namely Amit Kumar, male, aged about
32 years, son of Rajendra Prasad Singh, resident of House No. 6, Ranabigha,
P.S. - Barh, District- Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Main Secretariat, Patna.
2. The Development Commissioner, Bihar - cum- Chairman, Bihar Urban
Infrastructure Development Corporation Ltd., (BUIDCo) Main Secretariat,
Patna.
3. The Principal Secretary, Urban Development and Housing Department (UD
and HD), Government of Bihar cum Project Director, State Program
Management Group (SPMG) Vikash Bhavan, Bailey Road, Patna.
4. The Bihar Urban Infrastructure Development Corporation Ltd. (BUIDCo),
near Rajapur Pul, West Boring Canal Road, Patna - 800001 through its
Managing Director.
5. The Managing Director, BUIDCo, near Rajapur Pul, West Boring Canal
Rooad, Patna - 800001.
6. The Chief Engineer, Design, Planning and Monitoring, BUIDCo, Patna.
7. The Union of India, Ministry of Jal Shakti, Department of Water Resources,
River Development and Ganga Rejuvenation through its Secretary having its
Office at Shram Shakti, Bhavan, Rafi Marg, New Delhi - 110001.
8. The National Mission for clean Ganga, Ministry of Jal Shakti, Department
of Water Resources, River Development and Ganga Rejuvenation,
Government of India, 1st Floor, Major Dhyanchand Stadium, India Gate
New Delhi through its Director General.
9. The Director General, National Mission for Clean Ganga, Ministry of Water
Resources, Ministry of Jal Shakti, Department of Water Resources, River
Development and Ganga Rejuvenation, Government of India, 1st Floor,
Major Dhyanchand Stadium, India Gate, New Delhi.
10. The Executive Director, Technical, National Mission for Clean Ganga,
Patna High Court L.P.A No.593 of 2021(6) dt.30-07-2025
4/5
Ministry of Water Resources, Ministry of Jal Shakti, Department of Water
Resources, River Development and Ganga Rejuvenation, Government of
India, 1st Floor, Major Dhyanchand Stadium, India Gate, New Delhi.
11. The Executive Director, Projects, National Mission for Clean Ganga,
Ministry of Water Resources, Ministry of Jal Shakti, Department of Water
Resources, River Development and Ganga Rejuvenation, Government of
India, 1st Floor, Major Dhyanchand Stadium, India Gate, New Delhi.
12. M/s EMS Infracon Pvt. Ltd., M/s Technocraft Construction Pvt. Ltd. (JV), a
joint venture between two Private Limited Companies, Regd. Office of lead
partner at 701, DLF Tower A Jasola, New Delhi 110025 through its
Authorized Signatory, namely, Pankaj Kumar Srivastava (Male), aged about
50 years, Son of Prakash Chandra Srivastava, Resident of 397/C, Raj
Colony, Hussenabad, Jaunpur, Jaunpur City, Uttar Pradesh, P.S. Line Bazar
Jaunpur, Town and District- Jaunpur.
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 593 of 2021)
For the Appellant/s : Mr.Ashish Giri, Sr. Advocate
For the Union of India : Mr.Rakesh Kumar, CGC
For the Respondent/s : Mr.Mohit Agarwal, Advocate
Mr.Akshat Agarwal, Advocate
(In Letters Patent Appeal No. 616 of 2021)
For the Appellant/s : Mr.Mohit Agarwal, Advocate
Mr.Akshat Agarwal, Advocate
For the Respondent/s : Mr.Ashish Giri, Sr. Advocate
For the Union of India : Mr.Rakesh Kumar, CGC
(In Civil Writ Jurisdiction Case No. 18045 of 2021)
For the Petitioner/s : Mr.Ashish Giri, Sr. Advocate
For the Respondent/s : Mr.Mohit Agarwal, Advocate
Mr.Akshat Agarwal, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ALOK KUMAR PANDEY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
6 30-07-2025Re: LPA No(s). 593 of 2021, 616 of 2021 & CWJC No. 18045 of 2021 Learned counsel for the appellants - Mr. Ashish Giri in all these cases submitted the present litigation does not survive for consideration in view of later development. Accordingly, LPA No(s). 593 of 2021, 616 of 2021 and CWJC Patna High Court L.P.A No.593 of 2021(6) dt.30-07-2025 5/5 No. 18045 of 2021 stands disposed of as it has become infructuous.
2. Pending Interlocutory Application(s), if any, stands disposed of.
(P. B. Bajanthri, J) ( Alok Kumar Pandey, J) abhishekkr/-
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