Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51H] [Entire Act] State of Himachal Pradesh - Subsection Section 51H(k) in The Himachal Pradesh Municipal Corporation Act, 1994 (k)to suggest community water taps, public wells, public sanitation units, and such other public amenity schemes within the ward concerned;
