Supreme Court - Daily Orders
State Bank Of Patiala vs Sanjay Verma on 14 August, 2017
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO.1/2016 IN AND
CIVIL APPEAL NO.6895 OF 2012
STATE BANK OF PATIALA & ANR. APPLICANT(S)/
APPELLANT(S)
VERSUS
SANJAY VERMA RESPONDENT(S)
O R D E R
Learned counsel for the applicants/appellants, filed I.A. No.1/2016 seeking permission to withdraw the civil appeal itself.
I.A. No.1/2016 is allowed and the Civil Appeal No.6895/2012 is dismissed as withdrawn.
.......................J. [SANJAY KISHAN KAUL] NEW DELHI;
AUGUST 14, 2017.
Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2017.08.17 19:10:23 IST Reason: ITEM NO.4 COURT NO.11 SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS IA 1/2016 IN & CIVIL APPEAL NO(S). 6895/2012 STATE BANK OF PATIALA & ANR. APPELLANT(S) VERSUS SANJAY VERMA RESPONDENT(S)
Date : 14-08-2017 This matters was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL [IN CHAMBERS] For Appellant(s) Mr. A.V. Rangam, AOR Mr. Buddy A. Ranganadhan,Adv.
For Respondent(s) Mr. P.K. Manohar, AOR UPON hearing the counsel the Court made the following O R D E R I.A. No.1/2016 is allowed and the civil appeal is dismissed as withdrawn in terms of the signed order.
(NARENDRA PRASAD) (SUMAN JAIN) COURT MASTER COURT MASTER (Signed order is placed on the file)