Section 6 in Bihar Contributory Provident Fund Rules, 1948
6.
An account shall be opened in the name of each subscriber, in which shall be credited-(i)the subscription;(ii)contributions, made under rule 10 by Government to his account;(iii)interest, as provided by rule 11, on subscriptions; and(iv)interest, as provided by rule 11, on contributions.Conditions and rates of Subscription
