Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(ii) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes (ii)No employee shall be a member/office bearer of an Association or Union of the University in respect of a category of staff to which he does not belong;
