Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Telangana - Section Section 7 in Telangana Revenue Recovery Act, 1864 7. Interest on arrears. - Arrears of revenue shall bear interest at the rate of 6 per cent per annum.
