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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(af) in The U.P. Participatory Irrigation Management Act, 2009

(af)"Lower Level Water Users' Associations" in relation to a water users' association means all the water users' associations at lower level, in the delineated area of operation of that particular water users' association;