Punjab-Haryana High Court
M/S Derabassi Industries Assn.(Regd.) vs The State Of Punjab And Others on 25 January, 2013
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Civil Writ Petition No.12983 of 2012
Date of Decision : January 25, 2013
M/s Derabassi Industries Assn.(Regd.) ....Petitioner
versus
The State of Punjab and others .....Respondents
CORAM : HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE R.P.NAGRATH.
Present : Mr.Sandeep Goyal, Advocate,
for the petitioner.
Ms.Munisha Gandhi, Additional AG, Punjab.
-.-
1. Whether Reporters of Local papers may be allowed to see the
judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
---
Surya Kant, J.
For orders, see order of even date passed in CWP No.12965 of 2012 (KRBL Limited versus The State of Punjab and others).
(SURYA KANT)
JUDGE
$
January 25, 2013 (R.P.NAGRATH)
Mohinder JUDGE