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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(3) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(3)The notification issued under sub-section (1) shall be reviewed periodically as per the new Ground Water Assessment Report and according to the findings of the report, shall be in such manner as may be prescribed.