Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(1) in Recycling of Ships Act, 2019 (1)Every Ship Recycler shall,-(i)ensure that there is no damage caused to the environment in any form due to the recycling activities at the ship recycling facility; and(ii)take necessary measures for protection of the environment.
