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Himachal Pradesh High Court

Ethix Healthcare vs . Union Of India & Another on 20 January, 2023

Author: Virender Singh

Bench: Virender Singh

Ethix Healthcare vs. Union of India & another CWP No. 397 of 2023 .

20.01.2023 Present: Mr. Mahir Sood and Mr. Vineet Bhanwala, Advocates, for the petitioner.

CWP No. 397 of 2023 Notice be issued to the respondents returnable within four weeks, on taking steps within one week.

r to List on 22.03.2023.

CMP No. 933 of 2023 Notice in the aforesaid terms. In the meanwhile, operation of auction notice dated 09.01.2023 (Annexure P-15) shall remain stayed.

January 20, 2023 (Virender Singh) (hemlata) Vacation Judge ::: Downloaded on - 20/01/2023 20:31:57 :::CIS .

::: Downloaded on - 20/01/2023 20:31:57 :::CIS