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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of West Bengal - Subsection

Section 78(3) in Kolkata Municipal Corporation Building Rules, 2009

(3)multilevel mechanical parking shall only be allowed on the open spaces without encroaching the statutory open spaces. The number of cars so parked shall not be more than fifteen percent of the car parking requirement as stipulated in sub rule (1) subject to approval of the mayor in Council in consultation with Municipal Building Committee.