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State of West Bengal - Section

Section 22B in The Calcutta Metropolitan Development Authority Act, 1972

22B. [ Amendment of the Calcutta Improvement Act, 1911, the Howrah Improvement Act, 1956, and the Calcutta Metropolitan Water and Sanitation Authority Act, 1966. - [Sections 22A and 22B inserted by W.B. Act 21 of 1974. ]

The Calcutta Improvement Act, 1911, the Howrah Improvement Act, 1956 and the Calcutta Metropolitan Water and Sanitation Authority Act, 1966, shall stand amended to the extent and in the manner specified in the Schedule].