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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(m) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(m)"Modern System of Medicine" includes all branches of modern medicine and dentistry dealing with pre- clinical, para-clinical, clinical, para-medical and para-dental disciplines at the degree or diploma level or above and such other disciplines, as may be prescribed;