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State of Bihar - Section

Section 13 in Bihar Police Sub-ordinate Services Commission Rules, 2017

13. Control on expenditure.

- The Controlling officer of the Commission shall control over the expenditure and perform the responsibilities conferred under Rules 471 to 479 of the Bihar Financial Rules. Maintenance of account and its audit will be made as per the procedure prescribed by the State Government. Relevant information and reports in this regard shall be made available by the Commission to the Department, from time to time.