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State of Bihar - Section

Section 23 in Bihar Lift Irrigation Act, 1956

23. Lift Irrigation Officer may supply water for purposes other than those of irrigation.

- On application being made for supply of water to be used for purposes other than those of irrigation, the Lift Irrigation Officer may give permission for water to be taken for such purposes under such special conditions and restriction, as to the limitation and control of the supply as he shall think proper to impose in each case.