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Delhi High Court - Orders

The Commissioner Of Income ... vs Lummus Technology Heat Transfer Bv on 9 December, 2020

Author: Manmohan

Bench: Manmohan, Sanjeev Narula

                          $~ A-10
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    ITA 997/2018
                               THE COMMISSIONER OF INCOME TAX-INTERNATIONAL
                               TAXATION -2                                            ..... Appellant
                                                  Through:    Mr. Raghvendra, Advocate.

                                                  versus

                               LUMMUS TECHNOLOGY HEAT TRANSFER BV ..... Respondent
                                           Through:

                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                       ORDER

% 09.12.2020 The appeal has been heard by way of video conferencing. At the request of learned counsel for the appellant, adjourned to 10th August, 2021.

MANMOHAN, J SANJEEV NARULA, J DECEMBER 9, 2020 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:14.12.2020 17:31