Delhi High Court - Orders
The Commissioner Of Income ... vs Lummus Technology Heat Transfer Bv on 9 December, 2020
Author: Manmohan
Bench: Manmohan, Sanjeev Narula
$~ A-10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 997/2018
THE COMMISSIONER OF INCOME TAX-INTERNATIONAL
TAXATION -2 ..... Appellant
Through: Mr. Raghvendra, Advocate.
versus
LUMMUS TECHNOLOGY HEAT TRANSFER BV ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 09.12.2020 The appeal has been heard by way of video conferencing. At the request of learned counsel for the appellant, adjourned to 10th August, 2021.
MANMOHAN, J SANJEEV NARULA, J DECEMBER 9, 2020 nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:14.12.2020 17:31