Supreme Court - Daily Orders
Union Of India vs N.K.Gopinathan Etc. on 6 February, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2941-2942 of 2014
UNION OF INDIA & ORS. ...APPELLANT(S)
VERSUS
N.K.GOPINATHAN ETC. ...RESPONDENT(S)
O R D E R
Heard learned counsel for the parties.
We do not find any merit in these appeals. The same are, accordingly, dismissed.
…...................J. [ADARSH KUMAR GOEL] NEW DELHI …...................J. 6th FEBRUARY, 2018 [UDAY UMESH LALIT] Signature Not Verified Digitally signed by MADHU BALA Date: 2018.02.07 12:27:54 IST Reason: 2 ITEM NO.48 COURT NO.11 SECTION XI -A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 2941-2942/2014 UNION OF INDIA & ORS. Appellant(s) VERSUS N.K.GOPINATHAN ETC. Respondent(s) WITH Diary No(s). 29096/2017 (XIV) (IA No.99736/2017-CONDONATION OF DELAY IN FILING[TO BE LISTED ALONGWITH RECORD OF C.A. NO. 2941-2942/2014] and IA No.126003/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA No.17575/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 06-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT For Appellant(s) Ms. Pinky Anand,ASG Mr. A.K. Sanghi,Sr.Adv. Ms. Rukhmini Bobde,Adv. Mr. M.K. Maroria,Adv. Mr. Kumar Shashank,Adv. Ms. Ruhi Chopra,Adv.
Mr. Mukul Singh,Adv.
Ms. Manjula Gupta,Adv. Mr. Bharat Singh,Adv. Mr. Sumit T.,Adv.
Mr. B. Krishna Prasad, AOR For Respondent(s) Mr. Sreegesh,Adv.
Mrs.V.S. Lakshmi,Adv. Mr. A. Venayagam Balan, AOR Mr. Vishal Arun, AOR UPON hearing the counsel the Court made the following O R D E R C.A. Nos.2941-2942/2014 The appeals are dismissed in terms of the signed order.3
Pending application(s), if any, shall also stand disposed of.
Diary No(s). 29096/2017 List on 15th February, 2018.
(MADHU BALA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)