Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(n) in Rajasthan Motor Vehicles Taxation Rules, 1951 (n)[ ( M [Inserted by Dated 07-09-84 Published in Rajasthan Gazette, dated 07-09-1984]) jktLFkku esa iapk;r lfefr;ka rFkk ftyk ifj"knksa ds LokfeRok/khu vkSj muds }kjk vuU;r% mi;ksx esa fy;s tkus okys ;s eksVj;ku tks fdlh okf.kfT;d midze ds laca/k esa mi;ksx esa fy;s tkus okys eksVj;ku ls fHkUu gSa-]
