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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(5) in Inland Vessels Act, 1917

(5)The procedure prescribed by [section 43 of the Code of Criminal Procedure, 1973] [Substituted by Act 35 of 1977, Section 24, (w.e.f. 1.5.1978).] (4 of 1972), in the case of arrest by private persons shall apply to every arrest made under this section.