Supreme Court - Daily Orders
Cit,Bangalore vs M/S.Bovis Lend Lease (I) Pvt.Ltd. on 6 April, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.13 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
7087/2013
(Arising out of impugned final judgment and order dated 16/03/2012
in ITA No. 18/2010 passed by the High Court Of Karnataka At
Bangalore)
CIT,BANGALORE & ANR. Petitioner(s)
VERSUS
M/S.BOVIS LEND LEASE (I) PVT.LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 06/04/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Ms. Pinki Anand, ASG
Mr. Arijit Prasad, Adv.
Mr. Parvesh Thakur, Adv.
Ms. Kritika Sachdeva, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No. 4919 of 2013.
(MEENAKSHI KOHLI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Meenakshi Kohli Date: 2015.04.07 06:35:25 IST Reason: