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Supreme Court - Daily Orders

Cit,Bangalore vs M/S.Bovis Lend Lease (I) Pvt.Ltd. on 6 April, 2015

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.13                                COURT NO.9                   SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for     Special   Leave   to   Appeal   (C)......CC   No(s).
     7087/2013

     (Arising out of impugned final judgment and order dated 16/03/2012
     in ITA No. 18/2010 passed by the High Court Of Karnataka At
     Bangalore)

     CIT,BANGALORE & ANR.                                                    Petitioner(s)

                                                       VERSUS

     M/S.BOVIS LEND LEASE (I) PVT.LTD.                 Respondent(s)
     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP and office report)

     Date : 06/04/2015                    This petition was called on for hearing today.

     CORAM :                              HON'BLE MR. JUSTICE MADAN B. LOKUR
                                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                    Ms. Pinki Anand, ASG
                                          Mr. Arijit Prasad, Adv.
                                          Mr. Parvesh Thakur, Adv.
                                          Ms. Kritika Sachdeva, Adv.
                                          Mrs. Anil Katiyar,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following

                                                    O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C)No. 4919 of 2013.

(MEENAKSHI KOHLI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Meenakshi Kohli Date: 2015.04.07 06:35:25 IST Reason: