Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Telangana - Subsection

Section 45(1)(b) in Telangana District Boards Act, 1955

(b)watch over the financial and executive administration of the Board and submit to the Board all questions connected therewith which shall appear to him to require its orders;