Andhra Pradesh High Court - Amravati
Rashtriya Ispat Nigam Limited. Rinl, vs M/S. Visakha Constructions. on 4 December, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Commercial Court Appeal No.4 of 2022 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
21. 04.12.2024 NJS,J & JS,J Heard Mr. W B Srinivas, learned Senior Counsel, while making preliminary submissions, he submits that the matter is likely to take some considerable time.
In view of the same, list the matter on 29.01.2025, under the caption "for Hearing".
______ NJS,J ______ JS,J Ksj