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Andhra Pradesh High Court - Amravati

Rashtriya Ispat Nigam Limited. Rinl, vs M/S. Visakha Constructions. on 4 December, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Commercial Court Appeal No.4 of 2022 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE

21. 04.12.2024 NJS,J & JS,J Heard Mr. W B Srinivas, learned Senior Counsel, while making preliminary submissions, he submits that the matter is likely to take some considerable time.

In view of the same, list the matter on 29.01.2025, under the caption "for Hearing".

______ NJS,J ______ JS,J Ksj