Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 16 January, 2024
Author: Vivek Rusia
Bench: Vivek Rusia
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) COMP/00004/2010, COMP/00009/2011 Dated : 16-01-2024 Official Liquidator present in person. Shri Neeraj Kumar Soni, learned counsel for the Intervenor.
The Official Liquidator undertakes to file reply to I.A. No.250/2019, if not already filed.
OLR No.2/2023 shall be considered on the next date of hearing. List on 19.2.2024.
(VIVEK RUSIA) JUDGE Alok Digitally signed by ALOK GARGAV Date: 2024.01.17 10:20:27 +05'30'