Supreme Court - Daily Orders
Zuari Cement Ltd. vs Regional Director,E.S.I Corp.&Amp ... on 15 April, 2015
Bench: T.S. Thakur, R. Banumathi
ITEM NO.110 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5138-5140/2007
ZUARI CEMENT LTD. Appellant(s)
VERSUS
REGIONAL DIRECTOR,E.S.I CORP.& ORS. Respondent(s)
(with office report)
Date : 15/04/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. Debal Banerjee, Sr. Adv.
Mr. Rishi Maheshwari, Adv.
Mrs. Shally Bhasin,Adv.
For Respondent(s) Mr. M.N.Krishnamani, Sr. Adv.
Mr. Mahesh Sivan, Adv.
Mr. V.Sivantava, Adv.
Mr.Rahul Bhandari, Adv.
Mr. P. N. Puri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in-part.
Post for continuation of arguments tomorrow i.e. 16.04.2015.
(Shashi Sareen) (Veena Khera) Court Master Signature Not Verified Court Master Digitally signed by Shashi Sareen Date: 2015.04.16 08:55:40 IST Reason: