Himachal Pradesh High Court
M/S Secure Meter Ltd. vs . Madan Lal Emp. & Ors. on 23 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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M/s Secure Meter Ltd. vs. Madan Lal Emp. & Ors.
CWP No.5445/2020A 23.5.2022 Present: Mr. C.N. Singh, Advocate, for the petitioner.
Mr. V.D. Khidta, Advocate, for respondents No.3, 5 to 14, 16 to 18, 20, 21, 23, 25 to 29 and 32 to 38.
Learned counsel for the petitioner states that necessary steps for the service of unserved respondents No.1, 2, 4, 15, 22 and 24 have been taken today in the morning. If that be so, let notices be issued to the aforesaid respondents returnable for 11th July, 2022.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 23rd May, 2022 (CS) ::: Downloaded on - 24/05/2022 20:05:57 :::CIS